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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(1) in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015

(1)The Adhyaksh, may call up special meeting of Zila Parishad on the written request of at least one-fifth members of the total number of the members of the Zila Parishad on a date within ten days from the receipt of such request,