Allahabad High Court
Netrapal Singh vs State Of U.P. And 2 Others on 14 May, 2025
Author: Deepak Verma
Bench: Deepak Verma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2025:AHC:78648 Court No. - 84 Case :- APPLICATION U/S 482 No. - 33630 of 2024 Applicant :- Netrapal Singh Opposite Party :- State Of U.P. And 2 Others Counsel for Applicant :- Janardan Mishra,Rajni Kant Chaube Counsel for Opposite Party :- G.A.,Girja Shanker Sen,Krishna Dutt Awasthi Hon'ble Deepak Verma,J.
1. Learned counsel for the applicant submits that the instant Application u/s 482 Cr.P.C. has become infructuous and is liable to be dismissed.
2. Hence, the Application u/s 482 Cr.P.C. is dismissed as infructuous.
Order Date :- 14.5.2025 SKD