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Allahabad High Court

Netrapal Singh vs State Of U.P. And 2 Others on 14 May, 2025

Author: Deepak Verma

Bench: Deepak Verma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2025:AHC:78648
 
Court No. - 84
 

 
Case :- APPLICATION U/S 482 No. - 33630 of 2024
 

 
Applicant :- Netrapal Singh
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Janardan Mishra,Rajni Kant Chaube
 
Counsel for Opposite Party :- G.A.,Girja Shanker Sen,Krishna Dutt Awasthi
 

 
Hon'ble Deepak Verma,J.
 

1. Learned counsel for the applicant submits that the instant Application u/s 482 Cr.P.C. has become infructuous and is liable to be dismissed.

2. Hence, the Application u/s 482 Cr.P.C. is dismissed as infructuous.

Order Date :- 14.5.2025 SKD