Section 28 in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018
28. Offerings received in cash or kind.
- The Committee may, install one or more receptacles such as Hundi or Cash Box or both at such place or places in the Devasthan or within the precincts thereof as it may think fit for placing of offerings by the pilgrims and devotees visiting the Devasthan.
