Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Telangana - Subsection Section 14(1)(vi) in Sri Konda Laxman Telangana State Horticultural University Act, 2007 (vi)The Principal Chief Conservator of Forests or his nominee not below the rank of Chief Conservator of Forests;