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State of Jharkhand - Section

Section 284 in Bihar Education Code, 1961

284. Admission Fees.

- The amount to be charged as an admission fee is fixed for each school by the managing committee. In no case, however, should the amount exceed the school-fee charged for one month in the class to which the pupil is admitted.(Orders of the D.P.I. embodied in the first edition of the Code.)