Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act] Union of India - Subsection Section 71(2)(f) in The Rights of Persons with Disabilities Act, 2016 (f)monitor and evaluate the impact of laws, policies and programmes designed to achieve full participation of persons with disabilities; and