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[Cites 0, Cited by 0] [Section 65(11)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(11)(c) in The Drugs and Cosmetics Rules, 1945

(c)at the time of dispensing there must be noted on the prescription above the signature of the prescriber, the name and address of the seller and the date on which the prescription is dispensed.