Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(d) in The Karnataka Local Fund Authorities Fiscal Responsibility Act, 2003 (d)"annual budget" means the budget placed before the concerned local fund authority as per the relevant Acts or the rules made thereunder;
