Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(5)(v) in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

(v)The reactive energy drawls and injections by the embedded customers shall be governed by the regulations applicable within the State.