Section 27(5)(j) in The Gujarat Value Added Tax Act, 2003

[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(5)(j) in The Gujarat Value Added Tax Act, 2003

(j)[ who has been found evading tax on account of variation in physical stock compared with his regular books of accounts;] [Clause (j) was added by Gujarat Act, 6 of 2006, Section 15(2)(g),]

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State of Gujarat - Subsection

Section 27(5)(j) in The Gujarat Value Added Tax Act, 2003