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[Cites 0, Cited by 0] [Section 43(8)] [Section 43] [Entire Act]

State of Chattisgarh - Subsection

Section 43(8)(i) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(i)A second advance shall not except under special circumstances be granted to a subscriber if more than half the advance given in the first instance is outstanding.