Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Jammu & Kashmir High Court

J&K; Bank Ltd. vs Jt. Commissioner Income Tax on 1 September, 2017

Bench: Alok Aradhe, B. S. Walia

                     HIGH COURT OF JAMMU AND KASHMIR
                                 AT JAMMU


ITA No. 10/2009
                                                          Date of order: 01.09.2017
    J&K Bank Ltd Rail Head Complex Jammu vs. Jt. Commir. Income tax.
Coram:

           Hon'ble Mr Justice Alok Aradhe, Judge
            Hon'ble Mr Justice B. S. Walia, Judge
Appearing counsel:

For Petitioner/appellant(s) :     Mr. V. Bhat, Advocate
For respondent (s)          :     None.

As prayed by the learned counsel for the appellant, let the appeal be listed next week.




                                (B. S. Walia )       (Alok Aradhe)
                                      Judge                 Judge
Jammu
01.09.2017
Karam Chand