Jammu & Kashmir High Court
J&K; Bank Ltd. vs Jt. Commissioner Income Tax on 1 September, 2017
Bench: Alok Aradhe, B. S. Walia
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
ITA No. 10/2009
Date of order: 01.09.2017
J&K Bank Ltd Rail Head Complex Jammu vs. Jt. Commir. Income tax.
Coram:
Hon'ble Mr Justice Alok Aradhe, Judge
Hon'ble Mr Justice B. S. Walia, Judge
Appearing counsel:
For Petitioner/appellant(s) : Mr. V. Bhat, Advocate
For respondent (s) : None.
As prayed by the learned counsel for the appellant, let the appeal be listed next week.
(B. S. Walia ) (Alok Aradhe)
Judge Judge
Jammu
01.09.2017
Karam Chand