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State of Uttar Pradesh - Section
Section 356 in The U.P. Co-operative Societies Rules, 1968
356.
An application by creditor of a co-operative society for inspection under Section 66 shall be accompanied by fees at the rate specified below:| Rs. | |
| (i) in case of an Agricultural Primary Co-operative Society | 25 |
| (ii) in case of a district level Central Co-operative Society | 100 |
| (iii) in case of an Apex Level Co-operative Society | 150 |
| (iv) in case of any other co-operative society | 20 |