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Rajasthan High Court - Jodhpur

Reetu Kalasua vs Naresh Pal Gangwar & Ors on 24 April, 2017

Author: Arun Bhansali

Bench: Arun Bhansali

        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                         JODHPUR
                 S.B. Writ Contempt No. 594 / 2014
Reetu Kalasua D/o. Shri Mahesh Kalasua, aged about ... years,
R/o. - Behind RSEB Office, Kherwara, District - Udaipur,
Rajasthan.
                                                        ----Petitioner
                                Versus
1.   Naresh Pal Gangwar, Secretary, Department of Secondary
Education, Rajasthan, Jaipur.
2.  Naresh    Kumar    Thakral,   Rajasthan     Public        Service
Commission, through Secretary, Ajmer, Rajasthan.
3.  Naresh Kumar Thakral, Secretary, Rajasthan Public Service
Commission, Ajmer.
                                                     ----Respondents
_____________________________________________________
For Petitioner(s)   :   Mr. Sandeep Soni.
For Respondent(s) :     Mr. Khet Singh for Mr. Tarun Joshi.
_____________________________________________________
             HON'BLE MR. JUSTICE ARUN BHANSALI

Order 24/04/2017 The order dated 22.02.2014, from which, the present petition arises has been reversed by the Division Bench in D.B. Civil Special Appeal (Writ) No.1193/2014, decided on 22.01.2016.

In view thereof, the notices issued are discharged. The contempt petition is dismissed.

(ARUN BHANSALI)J. PKS-8