Rajasthan High Court - Jodhpur
Reetu Kalasua vs Naresh Pal Gangwar & Ors on 24 April, 2017
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Writ Contempt No. 594 / 2014
Reetu Kalasua D/o. Shri Mahesh Kalasua, aged about ... years,
R/o. - Behind RSEB Office, Kherwara, District - Udaipur,
Rajasthan.
----Petitioner
Versus
1. Naresh Pal Gangwar, Secretary, Department of Secondary
Education, Rajasthan, Jaipur.
2. Naresh Kumar Thakral, Rajasthan Public Service
Commission, through Secretary, Ajmer, Rajasthan.
3. Naresh Kumar Thakral, Secretary, Rajasthan Public Service
Commission, Ajmer.
----Respondents
_____________________________________________________
For Petitioner(s) : Mr. Sandeep Soni.
For Respondent(s) : Mr. Khet Singh for Mr. Tarun Joshi.
_____________________________________________________
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 24/04/2017 The order dated 22.02.2014, from which, the present petition arises has been reversed by the Division Bench in D.B. Civil Special Appeal (Writ) No.1193/2014, decided on 22.01.2016.
In view thereof, the notices issued are discharged. The contempt petition is dismissed.
(ARUN BHANSALI)J. PKS-8