Madhya Pradesh High Court
Jitendra Nair vs The State Of Madhya Pradesh on 8 March, 2017
WP-2344-2017
(JITENDRA NAIR Vs THE STATE OF MADHYA PRADESH)
08-03-2017
Shri Brijendra Kumar Mishra, counsel for the petitioner.
Shri Bramhadatt Singh, Government Advocate for the
respondents/State.
For the reasons stated in the order passed today in Writ Petition No.1028/2017, this writ petition also stands disposed of on the same terms, copy whereof has been placed on record.
(S.K. SETH) JUDGE @shish