Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(4) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961 (4)Every order under sub-rule (3) shall be published in the manner prescribed under sub-rule (2).
