Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Entire Act] State of Tamilnadu - Section Section 18 in Tamil Nadu Shops and Establishments Act, 1947 18. Young persons to work only between 6 a.m. and 7 p.m. - No young person shall be required to work in any establishment before 6a.m. and after 7 p.m.
