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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Karnataka - Subsection

Section 43(2) in Visvesvaraya Technological University Act, 1994

(2)Before taking steps to withdraw affiliation of any college or institute, the Executive Council shall send a copy of the notice and a written statement to the Principal of the college concerned calling for any representation in writing, within a period specified in such intimation for consideration of the Executive Council.