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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Tripura - Subsection

Section 70(2)(w) in Tripura Town and Country Planning Act, 1975

(w)the manner and the constitution of provident funds for the whole time paid members and officers and other employees of the Planning Authorities and the conditions subject to which such funds may be constituted;