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[Cites 0, Cited by 0] [Section 274(1)] [Section 274] [Entire Act]

State of Telangana - Subsection

Section 274(1)(a) in Telangana Panchayat Raj Act, 2018

(a)any movable or immovable property or any work in progress under the control of any Gram Panchayat, Mandal Praja Parishad or the Zilla Praja Parishad;