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State of Madhya Pradesh - Section

Section 15A in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

15A. [ Executive Officer to forward proposal for consolidation of holdings to Consolidation Officer. [Inserted by Madhya Pradesh Act No. 26 of 1974 (w.e.f. 15-6-1974).]

- If in consequence of any work carried out under a scheme, the Executive Officer is of the opinion that it is necessary to change the boundaries of holdings or to redistribute all or any of the lands in the area included in the Scheme for securing greater convenience in cultivation, the Executive Officer shall forward the proposal together with all relevant field maps, documents and other data to the Consolidation Officer for purpose of initiating action in accordance with the provisions of Chapter VI-A.Explanation. - In this Section "holding" shall have the meaning assigned to that expression in Section 27-A],