Madhya Pradesh High Court
Anoop Jaiswal @ Jassa vs The State Of Madhya Pradesh on 5 May, 2021
Author: Nandita Dubey
Bench: Nandita Dubey
1 MCRC-18345-2021 The High Court Of Madhya Pradesh MCRC-18345-2021 (ANOOP JAISWAL @ JASSA Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 05-05-2021 Heard through Video Conferencing. As prayed by learned counsel for the applicant, list this matter after three weeks.
(NANDITA DUBEY) JUDGE ak Signature Not Verified SAN Digitally signed by ASHISH KOSHTA Date: 2021.05.05 15:29:42 IST