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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(1)(f) in Maharashtra Police Act

(f)delivery of harangues, the use of gestures of mimetic representations, and the preparation, exhibition or dissemination of pictures, symbols, placards or any other object or thing which may in the opinion of such authority offend against decency or morality or undermine the security of or tend to over-throw the State.