Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 64] [Entire Act] Union of India - Subsection Section 64(f) in The Army Act, 1950 (f)commits any offence against the property or person of any inhabitant of, or resident in, the country in which he is serving;
