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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(3)(c) in The Semiconductor Integrated Circuits Layout-Design Act, 2000

(c)where that word is used in relation to a layout-design registered as a layout-design under the law of a country outside India and in relation solely to such layout-design.