Andhra Pradesh High Court - Amravati
Sri M.M.Naik, I.A.S., vs In Re.. Respndent/Petitioner on 4 August, 2022
Author: Kongara Viuaya Lakshmi
Bench: Kongara Viuaya Lakshmi
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
THURSDAY THE FOURTH DAY OF AUGUST,
TWO THOUSAND AND TWENTY TWO.
PRESENT:
THE HONOURABLE SMT. JUSTICE KONGARA VIUAYA LAKSHMI
AND
THE HONQURABLE SRI JUSTICE B.SYAMSUNDER
COMTEMPT APPEAL Nas. 8, 9, 12, 13, 14, 78, 18 & TY of 2022
GANG, 8 of 2028 5
Between: .
Sr M. Gira Shankar, IAS, Fomnar Cormmiasioner, Panchayal Raj and Rural
Development, Viieyaweda, Krishna District, Presently working as Commissioner,
Civil Sugpiies, Ex-Gificio Secretary ta Government, AP Secretarial,
Velsgapud), Amaravat.
_Appellan¥Ressondent No.2 in
the Contempt Case.
4. In Re...
| . Re aspandent! Petit ioner,
Sn Gapsia Krishnas Owived, Sic. HV. Dwivedi, Working as Principal
Seersianrio Government, De pariment of Panchayat Ral & Rural
Development Department, A.P. Sacretariat, Vel agapudi, touniur District,
3,578. Raiashekar, IAS, Principal Secretary, School Education Deparimant,
Seorstariat Buildings, Velagapudi, Amaravathi, Gurlur District,
4.r V. Ghinna Veera Bhadrudu, [AS, Commissioner of Schoal Education,
4° Elgar, & Glock, VTPS Road, Shimarai: Gutta, Ibrahimpainam,
Andhra Pradesh.
&.Srn J Shyamais Rao, IAS, Principal Secretar ry. Municioal Administration
Department, Seeratariat Buildings, Velagagudl, Amaravathi, Guntur Distinct
(Working from 05.06.2047 Hk oe VZ.2020)
8.Smt ¥. Sn Lakshny, [AS opal Secretary, Municipal Admninisratio
Deparment, Sec -atariat Suildings, Veiggapudi, Ameravathi,
Guntur District (Wearking from 24,12, ns i date}
75H G. Vilaya Kumar, [AS, DY rector, Municipal Administration,
Padmini Enclave, 8° Lane, 4/7, Mahatna G Gandhi inner Ring Road,
Annapurna Nagar, Guntur, Andhya Praciesh (Working fromm 12.96.2078 to.
85.02.2027).
§.Sri M.M. Naik, JAS, Director, Municipal Adnmistration, Padmini Enclave,
S" Lane, 4/? "Mahatma Gandhi Inner Ring Road, Annapurna Nagar, Gunt
Andhra Prad flesh, .
(Working from 18.02.2021 to {if date).
Respondent Noa.2 to. 8 are Proforme/Not necessary Parties)
Whereas the Aspsilant above named preferred the Contempt Appeal
under Sention 19 of Contemet of Couris Act, 1971, through his Ad vacate
Si PV. Gandhi, praying the High Court to set aside the order passe gin
S.C, No 1209 of 2021, dhled 34-02-2022:
LANo. 2 of 2022 : 7
" Batition undar Section 151 of C.P.C., praying that In the croumstances
stated in the pefifion.and the affidavit fled herein nN, 1 the Nigh Court may ba pis pased
fo suspend the operation of the order made in C.C.No. 1208 of 2021 dated 3
{6-2022, panding disposal of the above Conte apt Appeal.
CANS. 8 of 2028 °
Between :
Sri Gopala Krishna Qwived!, Sie. HV. Dwivedi, Aged 87 years, Working as
Srincinal Secretary io Gove ommment Department of Panchaayat Rai &
Rural Development Ospartmant, AP. Secretariat, Valagapuci, Guntur District
. Appatiant/Respondent No.4
. the Ge antempt Case.
2, in Re...
_Respondent/Pat Hanes,
aor M. Girja Shankar, IAS, Commissioner, _ Panchayat Raj, Virayawada,
Kristina District.
3. Sn 8. Rajashekar, /AS, Princinal Secretary, Schoo! Eduoation Dapariment,
Seeretariat Buildings, Velagapudi, Amaravath, Guriur District.
4.311 ¥. Chinna Veera Bhad: udu, IAS, Commissioner af Schoo! Education,
4" Fisor, B Block, VIPS Road, Bhimaraiu Gulla, Ibrahingainam,
Andhra P radesh,
sor J. Shyamala Ran, JAS, Principal Secretary, Munic ipal Administration
Department, Secretariat Buildings, Velagapucll, Amaravath! i, Gurttur District.
(Working frorn O8.06. 2019 to 23.72. 2020)
S.Smt ¥. Sr Lakshm!, IAS, Principal Ses retary, Municipal Administration
Department, Secretariat Buildings, Vela aap uid "Amaravathh
Suntuy District,
7.SrG, Vaya Kumar, IAS, Director, Municipal Adrninis stration,
Padmini Enolave, 8° Lane, 4/7, Mahatma Gandhi. Inner Ri ing Reed,
Annapuma Nagar, Guntur, Andhra | Pradesh (Work ing from 12.06.2099 to
95.02 202 1}.
8.5 M.M. Naik, IAS, Directar, Municipal Administration, Padrin! Enclave,
5° Lane, 4/Y, Mahe ima Gandhi Inner Ring Road, Annapurna Nagar, Guntur,
Andhra Pradesh,
(Working fron 18.02.2024 to fl date),
Respondent Nos.S to § are Profermasact Neoassary parties)
Vihereas the Appellant sb ove Named prefered the Contempt Apnea!
under Section 19 of Contempt of Courts Act 1974, through his Agvocate
Mes. Karna | Venkata Mahar Nalani, pra rayin o g the } Court te get aside the order
passed in C.C.No. 1209 of 2021, datad 34-03. 2082
LAN. 2 of 2022 :-
Fetition under Secflan 754 of C.P.0 , Praying thet in the circumstances
stated In the petition and the afficavit fled herent n, the Hi mh Court me y be pleasad
to stay the operation of the order made in C.C.Ne. 12 209 of 2O21, dated 34 03.
2022, pending disposal of the above C
GANG. 12 af 2023 :
Bahween :
Smiy. Sq Lakshmi, LA'S. Princinal Secretary, Municipal Administration
Depariment, State of Andhra Pradesh, Secretariat, Velagapudi, Amara aval,
Suntuy District,
(Working from 24.12.2020 te til date)
ni No.0 in the Suamote Contempt Case.
Tin Re... Respondant/Peliticner.
2.5r Gonal Rrishna Cwivedi, an as cretary, Panchayat Rai, Secretarial,
_ State of Andhra Pradesh, Amara Guntur Cistrict |
3.3n M. Girlie Shankar, LA.S., Commissioner, Panchayat Ral,
Vileyawada, Kishna Cistr ot
4. Sr B. Rajashekar, LAS, ae cipal Seoratary, School Eduration Dapariment,
State of Andhra Pradagh, Secretariat, Velagapudi, Amaravall, Guntur District.
5.5n ¥. Chinna Veera Bhar rug fu LAS 5., Gammissioner of Schon! Education,
State of Andhra Pradesh, 4" Floor, B Black, VTPS Road, Bhireraju Guifa,
ihrahimpainam, Anchra Pradesh.
G.r J. Shyamais Rao, 1AS., Princinal Secretary, Munioipal Administration
Department, Secr etariel, Velagapudl, Armaraval, Guntur Disivict.
(Working from O8,.06. 2076 to 28.12.2029)
784 G.Mi Haya Kumar J1A.S., Birestor, Municipal Administration,
State of Andhra Ps -adesh, Padmini Enclave, S° Lane, 4/7,
Mahatma Gandhi Inner Ring Road, Anaanuma Nagar. Guntur, Andhra Pradesh.
(Working from 12.08.2018 to 05.02. 20273
8 SN MUM. Naik, LAS., Stale of Andhra Pradesh, & ». by iis Director,
Municipal adr cinistrall on, Padmnini Enclave, &° ane. aly,
Mahaima Gandhi inne Ring Road, Annapurna Nagar, Suntur, Andhra Pradesh.
avarking fram 2824 te 4 dats)
ee etiont Now 2 fo 8 are proforms parties.)
%
.. Respandant
Whereas the Appellant shove named smaferred the Contempt Appeal
under Sesion 16 of Gantempt of Couris Act 194, through is Advocais
Ms. C.Sunion, nraying the High Gaul % get aside the order nassad in
G.C.No. 1208 of 2022, dated 34 RII
La No. tof 2022:
Petifian under Section 424 of OPC, praying thal in the orcumeianses stated in
the petition and the affidavit Aled therain, the High Cou ri may be pleased to grant
stay of operation of ne oom in Suommeta C.C.No. 1208 of 202% dated
34 03,202 1, panding disposal of the above Contempt Appeal,
CANO. 13 of 2022
Ret ween |
Si 8. Riashekar JAS, Principal GECTelary, Sahoo! Education Deparment,
State of Andhra Pradesh, Secretariat, V siagapucl, Amaravall, Guntur UNstriot.
_Apreliant Respondent No. in the Suomoto Contempt Case
AND
Vin Re... ; Respondent Pattions
251i Gopal Knghna Owived!, LAS., Seorelary, Panchayat Rai, Secretarial,
State of Andhra Pradesh, Amare avail, Guntur District
& Sri M. Gila Shankar, LAS. Commissioner, Panchayat Ral,
Vu jayawads, Krishna District.
4 Sei VV. China Veera Bhadr. Ade, LAS., Correissinner oF School Educsiian,
State of Andhra Pradesh, 4° Finor, 8 Rack, VTFS Read, Rhimaralu Gulls,
ibrahirapainam, AF. 21388.
§ Sr J. Shyamala Rao, LAS. Principal Secretary, Municigal Administration
Deparment, S Secreianal, Velagapud, Ams caval, Guntur Disvict.
Ny orking from 05.06. 201G to 23.42
Srot ¥. Si Lakebred, LAS., Principal Secresy, Municipal af Administration
» Bepariment Secretariat, Velagapudl, Amaravall, Guntur District.
(Working fram 24.18.2020 to. {i date
7 SG. Vilaya Kumar, rf A.S., Director, Municipal } Administration,
State of Andhra Sradesh, Padmini Enclave, 5 Ss" Lane, ay,
Mahatna Gandhi inner Ring Road, Annapurna Nagar, Surtur, Andhra Pracesh.
@Narking fram 12.08. 2049 fo G8.02.2027)
ee
@ Si MLM. Naik, LAS. State of Andhra Pradesh, R 9, by ts DHracioy,
Municigal Adm riayaton, Sadmini Enclave, 5° ane , =. 47,
Mahatma Gandhi nner Ring Road, Anmapums Nagar - Guntur, Andhra Pradesh,
aNarking from 14.02. 2024 fo Hi date)
(Respondent Nos. 2 to 8 are proforma parties.)
_.Reapondents
Whereas the Appellant above named preferred the Conternpt Appest
under Section 19 of Conternpt ef Courts Act 187i, through hig Advocate
Sr] G.Chandra Sekhar Raq, praying the High Court to set as ide the order passed
is CONG. 1808 of 20214, dated 21-06-2022)
LA. Ne. 1 af 2022:
Patifion under Section 187 of OPC, praying ihat in the circumstances stated in
ihe petition and the affidavit fied therein, the High Court may be nleased to grant
stay of operation of the Judgment in Suomote C.C No 1Z0@ of 2021 dated
34.03.2022, sending disposal of the abave Contempt Appeal.
© dh Ne, 14 of 2088 2
Behvesn |
Si VV. Chinas Veera Bhadrudu, LAS. &
Education, State of Andhra Pradesh, 4° Fie
Gutta, Ibrahimpainam, AP-G214S8.
agpella: nlfRespondent No.4 in the Suomoate Contempt Case.
AS eS
fin Re... _.Respaneenl/Pettioner.
2.Srl Gepal Krishna Dwivedi, 1AS., Secretary, Panchay at Raj, Secretariat,
State af Andhra Pradesh, Amaravall, nmiur Distri
4.8 ML Giiie Shanker, LA.S., Gammissioner, " panchayat Ral,
Viayawads, Kishnas District
4.5n B. aan AS. Pr incipal Secretary, Soho! Education Devartriert,
State of Andhra Pradesh, Secrefarial, Velagapudi, Amaravall, Guntur District,
Sri J. 'Shyan yale Rac, |. AS., Princ sipal Secretary, Municipal Administration
Capartment, Secretarial, Vel agapuc ci, Armaravad, Guriur Dy siric
( @Yorking from 05.06.20 . aoe :
8. Set Y. Sri Lakshimy | S. Rep. by HS Dlractor, Municinal Acminigtration
Separiment, Padrrini 'Enclave & 4° Lane, 4/7, Mahatma Gandhi inner Ring
Road, Annapurna Nagar, Suntar AP 822034.
(Working fram 24.12. 2020 to HY date}
7.8 G. Viaya Rumer, .AS., Director, Muricips
State of Andhra Pradesh, Padmini Enclave, 8° Lane, 4/7,
Mahatma Gandhi inner Ring Road, Annapurna Nagar, Guntur, Andhra Pradesh.
forking from: TS G8. 2079 to O8.02 2027)
® Sr MLM. Naik, LAS. State of Andhra Pradesh, Ren. by iis Director,
'Municipal Administration, Padrrirs i Enclave, 5 se * Lane, MY,
Mahatme Gendhi inner eg | Rome i, Anmapuina Nagar, Guntur, Andhra Pradesh.
{working from 15.02.2024 te t date)
iRespondant Nos. 2 fo 8 are nat necessary parties to this petition.)
.. Respondents
irac} Commissioner of choo!
oor, B Black, VTPS Road, Shimaraju
cinal Administration,
Whereas the Apogiiant ahove named orefeyred the Contempt Appeal
umier Section 96 of Qanterot of Courts Act 1974, through Ais Advacais
Sri G Shandra Sekhar Rac, pray ng the High Gout fo gat aside the order passed
in C.C.No. 1209 of 8021, dated 34-05-2082 and discharge the Appellant from the
above corlempt case:
LA. No. T of 2022:
Satition under Section 741 of OPC, praying that In the ciroummsiances stated "
me peter and the affidayil fled therein, the High Court may be | pleases
suspend the operation of the order dated 21.06.2022 made in O.C.N . 1209 of
202 cond ng dispasal of the above Contempt Appeal.
GANG, 18 of 2022 >
Retweer :
Sri MLM. Naik, LA.S., State of Andhra Pradesh, Rep. by is cinector,
Municinal Administration, Padmini Enclave, 5° Lane, alt,
Mahatma Gandhi inner Ring Road, Annapurna Nagar, Guntur, Andhra Pradesh,
«working frarn 15.02.2024 to fi date}
... Anpaiant Responds
ant No.8 in ths Suorneto Contempt Case,
AND
ie
Line... __ Ragpoandent/Pettionar.
° Sri Gaoal Krishna Owlvedi, |A.S., Secretary, Panchayat Ral, Secretariat,
State of Andhra Pradesh, Amaravall, Guntur CHstriat.
4.8r1 M. Girdle Shankar, LAS. Camrmissionsy, Panchayat Kaj,
Vijayawada, Krishna District. .
4.$n 8. Rajashekar, LAS. Principal Seorstary, Schoo! Education Deparment,
State of Andhra Pradesh, Secretarial, Velagapudl, Amaravatl, Guntur District
& & ¥, Chinna Veera Bhadrudy, i A.S., Commmiasioner of So oni Education,
Siete af Andhra Pradesh, & Floor, B Block, VTPS Road, Bhimaraiu Guia,
{hrahimpatnam, Andhra Pradesh.
8.Sri J. Shyamala Rao, LAS, Pyincinal Secretary, Municipal Administration
Ceparimant, Secretarial Velaganudl, Arnaravatl, Guntur District
- Working from 06.00.2046 te 28.12.2880)
Smt ¥. Sri Lakshink, LAS., Princimal Secrelary, Municioal Administration
Qepsriment, Secretarial, Velagapudu, Amare vat, Guntur District.
Working from 24.12.2020 to 18 dale} .
Sn G. Vilaya Rumer, LAS., Director, Municipal Administration,
State of Andhva Pradesh Padmini Enciavas, shy ane 4/7, Mahatma Gandh
inner Ring road, Annapurna Nagar, Guntur, Andhra Pradesh.
Working from 12.08.2078 fo O5. 92.2021)
{Respondent Nos. 2 to § are proforma parties.)
uSt
_ Raspondeants
Whereas the Apnaliant above named preferred the Contempt Appeal
under Baction 18 of Gantemet of Courts Act 674, through his Advocate
Si C.Sumon, praying the High Gour to set aside the order passcd 1
OC No. 1208 of SOS1, dabed 31 S-20N2%
&
1A. No, Taf S028:
Patition under Section 151 of OFC, praying that in fhe circumstances stated In
ihe petition and the affidavit fled therein, the High Court may be pleased to grant
stay of operation of the Judgment in Suomote 6.0.Ne. {20g of 2021 dated
o>
34 3.2022) pending dieposal of the above Coanierpt Appeal.
GANG, 18 of 2022 °
Seiween :
Sri J. Shyamala Rao, LAS., Principal Secretary, M ricipal Administration
Oapariment, Secretarial, Velagapudl, Amaravatl, Guriur District.
(Working frarn 05.08.2078 fo 23.412. 2080)
ee Appallant/Respondent Ned in the Suomote Contempt Case.
AND
Adan Re... __ Respondent/Petiionsr,
2 Sh Gogal Krishna Dwived!, LAS. Secretary, Panchayat Raj, Senretarial,
State of Andhra Pradesh, Amaravatl, Guntur District.
3.Sr M. Gira Shankar, LAS. Cormmiaggioner, Panchayat Raj,
Vijayawada, Krishna District.
48h 8. Rajashekar, LA.S., Principal Secretary, School Education Hepartmert,
State of Andhra Pradesh, Secretarial, Velagepudi, Amaravatl, Guntur Pisttiol
5 Si V. Chinna Veera Bhadrudy, LAS, Commissioner af School Education,
' State of Andhra Pradesh, € Figor, & Black, VTPS Road, Rhimaraiu Guila,
fbrahimpainam, Andhra Pracesh.
§ Smt ¥. Si Lakshmi, LA&., Principal Secretary, Municipal Administration
Department, Secretariat, Velagapud!, Amaravatl, Gurtur iNsirict.
Working from 24.12.2020 to ui date}
7 Sei G, Vlaya Kumar, LAS., Director, Murisipal Ad ninistratian,
State of Andhra Pradesh, Padmini Enclave, Ss" bane, aff,
Mahatma Gandhi inner Ring Road, Annapurna Nagar, Guniur, Andhre Pradesh,
(Norking fram 12.08.2078 to 05.02 2029)
& Si MAM. Naik, LAS. State of Andhra Pradesh, Rep. by tts Director,
Municioal Administration, Padmini Enclave, ® Lang, a/?,
Mahatma Gandhi inner Ring Road, henepurna a Nagar, Guntur, Andhra Pradesh.
qworking from 16.62.2027 fo Hi cals)
iReapondent Nos. 2 to 8 are proforma parties.)
... Mespondernts
Whereas the Appellant abave named preferred ire Coniempl Appeal
under Section 19 of Contempt ef Courts Act 4971, through his Advocate
Sri O.Surnon, praying fhe High Cour fo set aside the order passed in
C.C.No. 1208 of 2021, dated 22-03-2022
LANs. 1 of 2028
Baition under Section 167 of CPO, praying thal in the circumelances stated in
the petition and the ¢ affidavit filed there' nm, the High Court may be pl leased fo grant
stay of operation of the Judgment in Suomoto C.GLNe, f20e 9 2021 dated
gt
84,03,2021, pending dispasal of the above Contempt Appes
G ANae. 17 of 2022 :
Retveen |
Sn G, Vileya Kumar, LAS... Director, Munis ipal | Administration,
State of Andhra Pradesh, Padmini & Snciave, 5° Lane, 4/7,
Viehatma Gandhi inner Ring Read, Annapur ma Nagar, Guntur, Andhra Pradesh.
'Working from 7. oS. 2018 8 tp O88. S02)
veces AppallanyRespandant
; AND
fin Re oo. .RespandentPettioner.
2.Sri Gonal Krishna Dwived, LAS. Secreiary, Panchay at Rei, Secretariat,
State of Andhra Pradesh, AME ravati, Gurtur District,
2.89 M. Gira Shankar, LA.S., Commissioner, Panchayat Raj
Vijayawada, Krishna Distr ict.
4.511 B, Ralashekar, LAS. Principal Secrelary, School Education Department,
State of Andhra Praciesh, Secreta tat, Valagapud), Amaravatl, Guntur Distict,
§ Sri Vo Chinne Veers Bhadrusy, | 48. Commissioner of School Education,
State of Andhra Pradesh, 4° Floor, B Block, VTPS Road, Bhimnaraju Gutta,
ibrahirmpatnam, Andhra Pradesh.
6.Sr J. Shyamala Rao, LAS., Frncipal Secretary, Municipal f Administration
Department, Senretariat, Vel lagapudi, Amaravati, Guntur District
(Working fram 08.06.2018 to £3. 12. 20280)
7 Srvt ¥. SA Lakehmi, LAS. Principal Secretary, Municipal Administration
Department, Secreterial, Vel lagapudi, Arnaravall, Guntur District.
OWNorking from 24.12.2020 to i date)
8. Sri MLM. Naik, LAS, Stete of Andhra b Pradesh, Rep. by iis Director,
Municipal Administration, Padmini Enciave, 5° Lane, 4/7,
Mahatma Ganahi inner Ring Road, Annapurna Nagar, Guntu r, Andhra Pradesh.
fworking from (7.02 2024 to tH cate)
(Reapondent Nos. 2 to 8 are proforma parties.)
No.7 in the Suomoato Contemot Case.
.. Respondents
Whereas the Appellant above named greferrad the Caniernpt Appes!
under Seotion 19 of Confemet of Couris Act 4971, through his Advocate
Sri O.Surnen, araying ihe High Court fo set aside the order passed
CLC No. 1208 of 202 4, dat acl SY~GA-2028:
LA. No. Toft 2022
Detinon under Section 171 of OPC, praying thal in the circumstances stated in
the petition and the affidavit fied | therein, the High 'Cour may be pleased to gram
stay of operat on of the Jucigrment in Suomato CONo, TBOS of 2OR1 dated
34.09.2022, pending disposal of the above Conternot Appeal,
And whereas this Court upon seruaing the Appeal and fhe grounds fied in
Support thereof! and the order of the High Court ordar dial 03- O22 passed in
suo Metu CoC Ne. 1206 of 2021; orelers dt. 22-04-2022, 20-08-2022 & OS. 07 2022
in GA Nos.8 & § of 2022 and Order dated 28.04 2022 in CANo.12, 13, 14, 18, 16
& 1f of S082 made herein ancl upon hearing the at cgurents of and RACY) Gandhi,
earned counsel for the spmellani/Raspancdent No.2 in C.A.No.8 of 2022 and Ms.
Kanne Venkaia Mahar Rajani, learned counsel for the anpesllant/Respondant
No.t in C.ANo. 9 of 83022 and Sri OV. Mohan Reddy, learned Senior Counsel
assisted by SiC. Sumion, Learned Counsed for the appellant in CA No.t2 of
2022, Sti Sudarshan Reddy, learned Senior Counac! assisted by SiG 3. Chandra
Sekhar Rao, Learned Course! for the Aposigat of CA.Nas. 13 & 14 of 2022, Sri
C.¥. Mohan Reddy, learned Saniar Counsal assiated by Sri O. Surnon, Advocate
far the appellant of CA. Nos. 15, 18 & 17 of 8082 and of the Advocate General
representing the Stale in bath Ganiempt Appeais, made the following
>
*%
S
ORDER :-
'iat these cases on 18.08.2022. inferim order granted sariler shall sontinue (HH the next date of Heering." or | Sadi. AV RAGHAVA SWAMY JOINT REGISTRAR TRUE COPY! WW . WN ¥ SECTION OFFICER Twa GCs fo the Advacats General, High Cour of AP., at Amaraval (OUT One OC to Sd PAV Gandhi, Advocate (OPUC) G ne (6 fo Sr O.Sumon, Advocate OPOC) One CO to SG. Chandra Sekhar Rao, Advocate POPU] One GC io St Me. Ranna Venkaia Mahar Rajan, Advocate [OPUC] Twe Spare CODES.
COE Be OR NY ot MM HEGH QOURT DATE: oamg/2022 NOTE: LIST THESE MATTERS ON 18.08.2022 ORDER COMTEMPT APPEAL Nos. 8, 9, 12, 18, 14, 18,18 & TF of 2032 Agaimat G.0.Neo, 1209 of 202% Si:
title SATENOING THE INTERIM ORDERS