Calcutta High Court (Appellete Side)
Sukur Mondal @ Sukur Ali Mondal vs State Of West Bengal on 8 April, 2026
Author: Debangsu Basak
Bench: Debangsu Basak
Dd 4-11 08.04.2026
WPA(P)/27/2021
THE COURT ON ITS OWN MOTION,
IN RE UTP DIPAK JOSHI, LODGED IN DUM DUM
CENTRAL CORRECTIONAL HOME
IA NO: CAN/1/2023, CAN/2/2024, CAN/3/2024,
CAN/4/2025
in
CRM (NDPS)/48/2023
SUKUR MONDAL @ SUKUR ALI MONDAL
VS
STATE OF WEST BENGAL
in
CRM (NDPS)/52/2023
TAJBUL SK @ TAJBUL ISLAM SK
VS
STATE OF WEST BENGAL
WITH
CRR/798/2023
COURT ON ITS OWN MOTION
VS
SHARUL MOLLA ALIAS SAHARUL MONDAL
WITH
CRR/799/2023
COURT ON ITS OWN MOTION
VS
SAHARUL MOLLA ALIAS SAHAUL MONDAL
WITH
WPA/26371/2017
IN-HUMAN CONDITIONS IN 1382 PRISONS
IA NO: CAN/3/2024, CAN/4/2024
WITH
WPA/5440/2020
APARAJITA BOSE
VS
STATE OF WEST BENGAL & ORS.
IA NO: CAN/1/2020(Old No:CAN/3147/2020)
WITH
WPA/7252/2018
COURT IN ITS OWN MOTION
IN RE : OVERCROWDING IN PRISONS
WITH
WPA/8573/2018
THE HON'BLE COURT'S IN ITS OWN MOTION
WITH
WPA(P)/116/2026
IN RE- WRIT PETITION (CIVIL) NO. 1082/2020
2
Mr. Amal Kr. Sen, AAG,
Mr. Jayanta Samanta, Advocate
Ms. Indumouli Banerjee, Advocate
.. ...For Finance Deptt.
Mr. Kallol Mondal, Sr. Adv.,
Mr. Krishan Ray, Advocate
Mr. Sreyash Kumar Singh, Advocate
...For SLSA in WPA 8573 of 2018
Mr. Saikat Banerjee, Sr. Adv.,
Mr. Bratin Kumar Dey, Advocate
...For the High Court Administration
Mr. Tapas Kumar Bhanja, Advocate
Mr. Subas Ray, Advocate
Mr. Kallol Guha Thakurta, Advocate
Ms. Nibedita Roye, Advocate
....Amicus Curiae
in WPA 26371/2017, WPA/7252/2018
WPA/8573/2018
Mr. Raghunath Chakraborty, Advocate
Mr. Mehboob Ahmed, Advocate
Ms. Nandini Chatterjee, Advocate
...for the intervenor in WPA 26371/2017
WPA 7252 of 2018
WPA 8573 of 2018
Mr. Kaushik Gupta, Sr. Adv.,
....For SLSA in WPA 26371 of 2017
1.Report submitted on behalf of the State pursuant to the order dated February 11, 2026 filed in Court be taken on record.
2. Learned Additional Advocate General seeks adjournment for 10 days in order to appraise the Court as to the steps taken.
3. List these matters on April 22, 2026, as prayed for.
(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)