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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(3) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(3)Where power is conferred upon the Chancellor to nominate persons to the authorities of the Vishwavidyalaya, the Chancellor shall nominate persons to the extent necessary to represent interests not otherwise adequately represented.