Supreme Court - Daily Orders
Vinay Jaiswal And Others vs State Of Madhya Pradesh on 26 February, 2015
Bench: Chief Justice, A.K. Sikri, Arun Mishra
ITEM NO.601 COURT NO.1 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1629/2015
(Arising out of impugned final judgment and order dated 03/02/2015
in MCRC No. 13547/2014 passed by the High Court Of M.P. at
Jabalpur)
VINAY JAISWAL AND OTHERS Petitioner(s)
VERSUS
STATE OF MADHYA PRADESH AND ANR Respondent(s)
Date : 26/02/2015 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Bankey Bihari,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Taken on board.
Dismissed.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.02.28 10:53:19 IST Reason: