Bombay High Court
Actis Technologies Pvt.Ltd vs Actics Technologies Pvt.Ltd on 31 July, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-59
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 18639 OF 2022
In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 325 OF 2022
Actis Technologies Pvt.ltd. - Applicant ....PETITIONER
V/S
Actics Technologies Pvt.ltd. ....RESPONDENT
WITH LEAVE PETITION NO. 166 OF 2022 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 325 OF 2022 Actis Technologies Pvt.ltd. ....PETITIONER V/S Actics Technologies Pvt.ltd. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 31st July, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 25/08/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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