Section 10(4)(c) in Investor Education and Protection Fund Authority (Appointment of Chairperson and Members, holding of meetings and provision for offices and officers) Rules, 2016

[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

(c)The Committee may invite experts with special knowledge and expertise, as and when required to assist it on any specific issue;

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