Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(1) in Tamil Nadu Merged States (Laws) Act, 1949 (1)the expression "merged States" means the States of Pudukkottai, Banga-napallee and Sandur, and the expression "merged State" means any of those States;
