Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(2)(f) in THE BIHAR GOSHALA ACT, 1950

(f)the form in which the accounts shall be kept by the trustee under sub-section (3) of section 12 and the particulars to be entered in such form;