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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(xiv) in The Warehousing Development and Regulatory Authority (Warehouse Accreditation) Regulations, 2011.

(xiv)any other document and information that is required under the Act and the rules made thereunder or is notified by the Authority or as specified in the Warehouse Manual.