Rajasthan High Court - Jaipur
Narayani Devi vs R S R T C And Ors on 13 March, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 14112/2015
Narayani Devi
----Petitioner
Versus
R S R T C And Ors
----Respondent
For Petitioner(s) : Mr. Anoop Dhand For Respondent(s) : None HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 13/03/2019 Early listing application is allowed.
List on 10th April, 2019.
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