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Rajasthan High Court - Jaipur

Narayani Devi vs R S R T C And Ors on 13 March, 2019

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                           S.B. Civil Writs No. 14112/2015

                                   Narayani Devi
                                                                                                          ----Petitioner
                                                                           Versus
                                   R S R T C And Ors
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Anoop Dhand For Respondent(s) : None HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 13/03/2019 Early listing application is allowed.

List on 10th April, 2019.

(SANJEEV PRAKASH SHARMA),J Anu/11 (Downloaded on 06/06/2021 at 05:04:50 AM) Powered by TCPDF (www.tcpdf.org)