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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(13) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(13)Partition and other structures, superimposed on floor and roof, may be included in the superimposed load, provided the weight of the partition or other structure per square metre of base does not exceed the permissible load per square metre of floor or roof area. Partitions and other structures of greater weight shall be specifically provided for.