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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Nagaland - Subsection

Section 6(7)(b) in Nagaland Municipal Act, 2001

(b)The municipal fund and also other property vested in the municipal Council or Town Council shall vest in the Government and the liabilities of the municipal council or Town Council shall transferred to the Government;