Section 12 in Assam Health (Prohibition of Manufacturing, Trade, Advertisement, Storage, Distribution, Sale and Consumption of Zarda, Gutkha, Panmasala etc. Containing Tobacco and/or nicotine) Act, 2013
12. Act to have overriding effect.
- Notwithstanding anything contrary contained in any other law for the time being in force, the provisions of this Act shall have overriding effect.
