Rajasthan High Court - Jodhpur
Hanuman Prasad Sharma vs Smt. Shuchi Sharma on 7 February, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 631/2019 Hanuman Prasad Sharma
----Petitioner Versus Smt. Shuchi Sharma
----Respondent For Petitioner(s) : None present For Respondent(s) : Mr. Navdeep Dadhich for Mr. Harish Purohit JUSTICE DINESH MEHTA Order 07/02/2020 List this case on 14.02.2020, as prayed.
(DINESH MEHTA),J 240-skm/-
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