Section 2(1) in Matsya University, Alwar (Change of Name) Act, 2014
(1)The name of the Matsya University, Alwar incorporated under the Matsya University, Alwar Act, 2012 (Act No. 27 of 2012), hereinafter referred to as the principal Act, shall, as from the date of commencement of this Act, be the Raj Rishi Bhartrihari Matsya University, Alwar.
