Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 149(8)] [Section 149] [Entire Act] State of Uttar Pradesh - Subsection Section 149(8)(a) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004 (a)serve notice in the manner as may be specified to the concerned licensee or the generating company;