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[Cites 0, Cited by 6] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974

(2)In directing the release of any person under sub-section (1) or sub-section (1A), the Government directing the release may require him to enter into a bond with sureties for the due observance of the conditions specified in the direction.