Karnataka High Court
Mohammed Shahil vs The State Of Karnataka on 7 March, 2017
Author: S.Sujatha
Bench: S.Sujatha
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 7TH DAY OF MARCH, 2017
BEFORE
THE HON'BLE MRS.JUSTICE S.SUJATHA
W.P.Nos.52621-52650/2016 (EDN-AD)
BETWEEN:
1. MOHAMMED SHAHIL
S/O ABDUL MUNAF
AGED ABOUT 19 YEARS,
R/A NO.3-105, BISMILLA MANZIL
CHANDRA NAGAR,
KAUP, UDUPI - 574 106
REG NO.495CE14017
STUDENT OF KIT POLYTECHNIC,
HOMBADY KUNDAPURA
2. SHIV PRASAD
S/O SUBRAMANYA RAO
AGED ABOUT 23 YEARS,
R/A NO.4/90BB PADUBETTU
DAKSENA KANNADA
KARNATAKA-574142
REG. NO.340ME11048
STUDENT OF SNS POLYTECHNIC SUNKADA KTTE
3. SIDDHARTH VITAL SHETY
S/O K.VITTAL SHETY
AGED ABOUT 22 YEARS,
R/AT HIGHLAND,
FALNIR, DK MANGALORE-575002
REG. NO.340ME11505
STUDENT OF SNS POLYTECHNIC SUNKADA KTTE
-2-
4. KULDEEP
S/O LAXMAN POOJARI,
AGED ABOUT 19 YEARS,
R/A NO.116/02
VIGNESWAR KRUPA
KUNDAPURA
REG NO.495CE14014
STUDENT OF KIT POLYTECHNIC HOMBADY
KUNDAPURA
5. SAGAR S KUMAR
S/O SUNIL KUMAR
AGED ABOUT 22 YEARS,
JEPPU, MORGANS GATE,
MANGAORE
REG. NO.340AT11032
STUDENT OF SNS POLYTECHNIC SUNKADA KTTE
6. MANISH S KUMAR
S/O SURESH KUMAR
AGED ABOUT 20 YEARS
R/A NO.3-4-27-2235-2
KADRI KAMBLE ROAD
MANGALORE-574243
REG. NO.340ME13026
STUDENT OF SNS POLYTECHNIC SUNKADAKTTE
7. YATHIRAJ
S/O NAGARAJ SHTTIGAR
AGED ABOUT 20 YEARS,
R/A NO.20/33-IA
NEAR MARIGUDI TEMPLE
SURATKALL, D.K.-575014
REG NO.309CS13047
STUDENT OF NITTE POLYTECHNIC KARKALA
8. SHASWATH S SHETTY
S/O SURESHA SHETTY
AGED 20 YEARS
AMPAR KUNDAPURA
-3-
UDUPI-576211
REG NO.495CE14034
STUDENT OF KIT POLYTECHNIC HOMBADY
KUNDAPURA
9. LOHIT
S/O DAMODHAR GANIGA
AGED ABOUT 20 YEARS,
VISNUMURTHI NAGAR SANTE KATTE,
UDUPI-576105
REG NO.495EE14014
STUDENT OF KIT POLYTECHNIC,
HOMABY, KUNDAPURA
10. GUNAKARA
S/O KRISHNA
AGED ABOUT 20 YEARS
R/A NO.3-59/CI,
KORAVADI KUMBASHI
KUNDAPURA-576257
REG NO.495EE14009
STUDENT OF KIT POLYTECHNIC,
HOMABY, KUNDAPURA
11. RITHEESH
S/O RAMESH POOJARI
AGED ABOUT 21 YEARS
INDIRANAGARA VARAMBALI
BRAMMAVARA,
UDUPI, REG. NO.495EE13022
STUDENT OF KIT POLYTECHNIC,
HOMABY, KUNDAPURA
12. SAMPATH KUMAR
S/O LAXMANPOOJARY
AGED ABOUT 21 YEARS,
KALINMANE HERIKUDARU
KUNDAPURA-576201
REG NO.337CE13048
STUDENT OF KIT POLYTECHNIC,
-4-
HOMABY, KUNDAPURA
13. KIRAN
S/O MANJUNATH NAIK
AGED ABOUT 22 YEARS
JANSALE POST SIDDAPURA
KUNDAPURA-576229
REG NO.495CE14011
STUDENT OF KIT POLYTECHNIC,
HOMABY, KUNDAPURA
14. PRAVEEN
S/O VITTAL TINGALYA
AGED ABOUT 20 YEARS,
SHRI CHAYANANDANA KUMBASHI
KUNDAPURA-5766257
REG NO.495CE14021
STUDENT OF KIT POLYTECHNIC,
HOMABY, KUNDAPURA
15. VINAY H J
S/O JAGADISH H V
AGED ABOUT 22 YEARS,
JAKANI NIVAS BIKARNAKATTE,
MANGALORE-575005
REG NOI.340ME11056
STUDENT OF SNS POLYTECHNIC SUNKADAKTTE
16. YATHISH SHETTY
S/O RAGHU SHETTY,
AGED ABOUT 20 YEARS,
SHRIRAMA NIVASA ULIYARGOLI KAUP
UDUPI - 574 106
REG. NO.369ME13093
STUDENT OF DR.T.M.A.PAI POLYTECHNIC MANIPAL
17. SANDEEP
S/O RAMESH NAIK
AGED ABOUT 20 YEARS
BRAMHARBETTY,
-5-
HIRIADKA
UDUPI-576113
REG. NO.369ME13071
STUDENT OF DR.T.M.A.APAI POLYTECHNIC MANIPAL
18. PRADEEP
S/O RAMAKRISHNANAYAK
AGE 20 YEARS,
R/A NO.4/90B, PADUBETTY
HIRIADKA
UDUPI - 676 113
REG. NO.369ME13046
STUDENT OF DR.T.M.A. PAI POLYTECHNIC MANIPAL
19. ROHITH
S/O SATHISH
AGED ABOUT 20 YEARS,
R/A ICDS DEPARTMENT,
FLAT NO.10, NEAR MIT CAMPUS MANIPAL
REG. NO.369ME126061
STUDENT OF DR.T.M.A. PAI POLYTECHNIC MANIPAL
20. SANTHOSH NAIK
S/O HARISH NAIK,
AGED ABOUT 19 YEARS,
R/A NO.1/189
JALAJA NILAYA
UDUPI-576102
REG. NO.360ME13075
STUDENT OF DR.T.M.A. PAI POLYTECHNIC MANIPAL
21. SUSHANTH SUVARNA
S/O CHANDRAHAS
AGED ABOUT 22 YEARS,
JEPPUMAJILLA
VALENCIA,
MANGALORE-575003
REG NO.340ME11054
STUDENT OF SNS POLYTECHNIC SUNKADAKTTE
-6-
22. KARTHIKA SALIAN
S/O DEJAPPA SALIAN
AGED ABOUT 20 YEAS,
R/A JOKETTE POST
BAIKAMPADI MANGALORE-575002
REG. NO.340ME14020
STUDENT OF SNS POLYTECHNIC SUNKADAKTTE
23. DEEKSHITH
S/O MOHAN POOJARY
AGED ABOUT 22 YEARS
R/A SETTY BOTTU
PADUPEERA,
BAJAPE-2
REG NO.340ME13011
STUDENT OF SNS POLYTECHNIC SUNKADAKTTE
24. SUDHEER
S/O PANDU KULLAL
AGED ABOUT 19 YEARS,
R/A O.1/58,
NODUGUDDE
HARMUNDE POST
KARKALLA, AJEKAR
UDUPI KARNATAKA-574101
REG NO.309EC14047
STUDENT OF NITTE POLYTECHNIC KARKALA
25. SUDARSHAN
S/O SHEKAR BHANDARY
AGED ABOUT 19 YEARS
R/A NO.2/134, SHALEPADAVU
VAMANJOOR,
D.K.KARNATAKA-575028
REG. NO.340ME14055
STUDENT OF RNS POLYTECHNIC SUNKADAKTTE
26. AKSHITH
S/O S MOHAN
AGED ABOUT 19 YEARS
-7-
R/A NO.1/311/1, HOSAMAR HOUSE
MOODUSHEDDE
D.K.-575028
REG. NO.340ME14003
STUDENT OF SNS POLYTECHNIC SUNKADAKTTE
27. SAIFULLA.S.B.
S/O S BAWA
AGED ABOUT 20 YEARS,
R/A NO.1/55/2, DARUL ARKAM HOUSE
SHIBAROOR
D.K.-575030
REG. NO.340ME1344
STUDENT OF SNS POLYTECHNIC SUNKADAKTTE
28. NIKHIL SHETTY
S/O LAXMAN SHETTY
AGED ABOUT 21 YEARS,
R/A MURA HOUSE KUNJATHBAIL
D.K.-575015
REG. NO.309ME15308
STUDENT OF NITTE POLYTECHNIC KARKALA
29. KRISHNA PRASAD
S/O SUBRAMANYA
AGED ABOUT 20 YEARS,
R/A NO.14/93
KRISHNAYYA COMPOUND
KOTEKAR-POST
SOMESHWARA
MANGALORE-575022
R/A NO.340ME15301
STUDENT OF SNS POLYTECHNIC SUNKADAKTTE
30. RAKSITH
S/O CHANDRASHEKAR
AGED ABOUT 21 YEARS,
R/A NO.3-69,
NEAR CHERA HOUSE
KARIYANGALA
-8-
POLALI, BANTWAL,
D.K.-574219
REG NO.340ME14041
STUDENT OF SNS POLYTECHNIC SUNKADAKTTE
... PETITIONERS
(BY SRI.DILRAJ ROHIT SEQUEIRA, ADV.)
AND:
1. THE STATE OF KARNATAKA
BY SECRETARY
HIGHER EDUCATION DEPARTMENT,
VIDHANA SOUDHA
BANGALORE-560001
2. THE DIRECTOR
BOARD OF TECHNICAL EDUCATION
BANGALORE-560 001
3. THE PRINCIPAL
KIT POLYTECHNIC,
HOMBADY, KUNDAPURA
UDUPI DISTRICT-576225
4. THE PRINCIPAL
DR.T.M.A. PAI POLYTECHNIC
MANIPAL
UDUPI DISTRICT-576104
5. THE PRINCIPAL
NITTE POLYTECHNIC
KARKALA
MANGALORE DISTRICT-576112
6. THE PRINCIPAL
SNS POLYTECHNIC
SUNKADAKTTE
MANGALORE DISRICT-574230 ... RESPONDENTS
-9-
(BY SRI.H.J.NARENDRA PRASAD, AGA FOR R1 & R2;
R3 TO R5 ARE SERVED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE CIRCULAR DTD.1.8.2009 AS PER
CURRICULAME-09/10 PRODUCED AT ANNEX-A; ALLOW
THE PETITIONERS TO ADMIT TO THE THIRD YEAR
POLYTECHNIC COURSES BY GIVING CARRY OVER IN THE
SUBJECTS IN WHICH THEY HAVE FAILED; CORRECT/
RECTIFY THE SYSTEM OF EDUCATION PERTAINING TO
POLYTECHNIC BY MAKING PROPER CHANGES IN
SYLLABUS AND PATTERN OF CONDUCTING THE EXAMS.
THESE PETITIONS COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel appearing for the petitioner has filed a memo seeking withdrawal of the writ petitions.
2. Memo is taken on record. Writ petitions are dismissed as withdrawn.
Sd/-
JUDGE AN/-