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Karnataka High Court

Mohammed Shahil vs The State Of Karnataka on 7 March, 2017

Author: S.Sujatha

Bench: S.Sujatha

     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 7TH DAY OF MARCH, 2017

                       BEFORE

          THE HON'BLE MRS.JUSTICE S.SUJATHA

           W.P.Nos.52621-52650/2016 (EDN-AD)

BETWEEN:

1.    MOHAMMED SHAHIL
      S/O ABDUL MUNAF
      AGED ABOUT 19 YEARS,
      R/A NO.3-105, BISMILLA MANZIL
      CHANDRA NAGAR,
      KAUP, UDUPI - 574 106
      REG NO.495CE14017
      STUDENT OF KIT POLYTECHNIC,
      HOMBADY KUNDAPURA

2.    SHIV PRASAD
      S/O SUBRAMANYA RAO
      AGED ABOUT 23 YEARS,
      R/A NO.4/90BB PADUBETTU
      DAKSENA KANNADA
      KARNATAKA-574142
      REG. NO.340ME11048
      STUDENT OF SNS POLYTECHNIC SUNKADA KTTE

3.    SIDDHARTH VITAL SHETY
      S/O K.VITTAL SHETY
      AGED ABOUT 22 YEARS,
      R/AT HIGHLAND,
      FALNIR, DK MANGALORE-575002
      REG. NO.340ME11505
      STUDENT OF SNS POLYTECHNIC SUNKADA KTTE
                        -2-


4.   KULDEEP
     S/O LAXMAN POOJARI,
     AGED ABOUT 19 YEARS,
     R/A NO.116/02
     VIGNESWAR KRUPA
     KUNDAPURA
     REG NO.495CE14014
     STUDENT OF KIT POLYTECHNIC HOMBADY
     KUNDAPURA

5.   SAGAR S KUMAR
     S/O SUNIL KUMAR
     AGED ABOUT 22 YEARS,
     JEPPU, MORGANS GATE,
     MANGAORE
     REG. NO.340AT11032
     STUDENT OF SNS POLYTECHNIC SUNKADA KTTE

6.   MANISH S KUMAR
     S/O SURESH KUMAR
     AGED ABOUT 20 YEARS
     R/A NO.3-4-27-2235-2
     KADRI KAMBLE ROAD
     MANGALORE-574243
     REG. NO.340ME13026
     STUDENT OF SNS POLYTECHNIC SUNKADAKTTE

7.   YATHIRAJ
     S/O NAGARAJ SHTTIGAR
     AGED ABOUT 20 YEARS,
     R/A NO.20/33-IA
     NEAR MARIGUDI TEMPLE
     SURATKALL, D.K.-575014
     REG NO.309CS13047
     STUDENT OF NITTE POLYTECHNIC KARKALA

8.   SHASWATH S SHETTY
     S/O SURESHA SHETTY
     AGED 20 YEARS
     AMPAR KUNDAPURA
                         -3-


      UDUPI-576211
      REG NO.495CE14034
      STUDENT OF KIT POLYTECHNIC HOMBADY
      KUNDAPURA

9.    LOHIT
      S/O DAMODHAR GANIGA
      AGED ABOUT 20 YEARS,
      VISNUMURTHI NAGAR SANTE KATTE,
      UDUPI-576105
      REG NO.495EE14014
      STUDENT OF KIT POLYTECHNIC,
      HOMABY, KUNDAPURA

10.   GUNAKARA
      S/O KRISHNA
      AGED ABOUT 20 YEARS
      R/A NO.3-59/CI,
      KORAVADI KUMBASHI
      KUNDAPURA-576257
      REG NO.495EE14009
      STUDENT OF KIT POLYTECHNIC,
      HOMABY, KUNDAPURA

11.   RITHEESH
      S/O RAMESH POOJARI
      AGED ABOUT 21 YEARS
      INDIRANAGARA VARAMBALI
      BRAMMAVARA,
      UDUPI, REG. NO.495EE13022
      STUDENT OF KIT POLYTECHNIC,
      HOMABY, KUNDAPURA

12.   SAMPATH KUMAR
      S/O LAXMANPOOJARY
      AGED ABOUT 21 YEARS,
      KALINMANE HERIKUDARU
      KUNDAPURA-576201
      REG NO.337CE13048
      STUDENT OF KIT POLYTECHNIC,
                         -4-


      HOMABY, KUNDAPURA

13.   KIRAN
      S/O MANJUNATH NAIK
      AGED ABOUT 22 YEARS
      JANSALE POST SIDDAPURA
      KUNDAPURA-576229
      REG NO.495CE14011
      STUDENT OF KIT POLYTECHNIC,
      HOMABY, KUNDAPURA

14.   PRAVEEN
      S/O VITTAL TINGALYA
      AGED ABOUT 20 YEARS,
      SHRI CHAYANANDANA KUMBASHI
      KUNDAPURA-5766257
      REG NO.495CE14021
      STUDENT OF KIT POLYTECHNIC,
      HOMABY, KUNDAPURA

15.   VINAY H J
      S/O JAGADISH H V
      AGED ABOUT 22 YEARS,
      JAKANI NIVAS BIKARNAKATTE,
      MANGALORE-575005
      REG NOI.340ME11056
      STUDENT OF SNS POLYTECHNIC SUNKADAKTTE

16.   YATHISH SHETTY
      S/O RAGHU SHETTY,
      AGED ABOUT 20 YEARS,
      SHRIRAMA NIVASA ULIYARGOLI KAUP
      UDUPI - 574 106
      REG. NO.369ME13093
      STUDENT OF DR.T.M.A.PAI POLYTECHNIC MANIPAL

17.   SANDEEP
      S/O RAMESH NAIK
      AGED ABOUT 20 YEARS
      BRAMHARBETTY,
                         -5-


      HIRIADKA
      UDUPI-576113
      REG. NO.369ME13071
      STUDENT OF DR.T.M.A.APAI POLYTECHNIC MANIPAL

18.   PRADEEP
      S/O RAMAKRISHNANAYAK
      AGE 20 YEARS,
      R/A NO.4/90B, PADUBETTY
      HIRIADKA
      UDUPI - 676 113
      REG. NO.369ME13046
      STUDENT OF DR.T.M.A. PAI POLYTECHNIC MANIPAL

19.   ROHITH
      S/O SATHISH
      AGED ABOUT 20 YEARS,
      R/A ICDS DEPARTMENT,
      FLAT NO.10, NEAR MIT CAMPUS MANIPAL
      REG. NO.369ME126061
      STUDENT OF DR.T.M.A. PAI POLYTECHNIC MANIPAL

20.   SANTHOSH NAIK
      S/O HARISH NAIK,
      AGED ABOUT 19 YEARS,
      R/A NO.1/189
      JALAJA NILAYA
      UDUPI-576102
      REG. NO.360ME13075
      STUDENT OF DR.T.M.A. PAI POLYTECHNIC MANIPAL

21.   SUSHANTH SUVARNA
      S/O CHANDRAHAS
      AGED ABOUT 22 YEARS,
      JEPPUMAJILLA
      VALENCIA,
      MANGALORE-575003
      REG NO.340ME11054
      STUDENT OF SNS POLYTECHNIC SUNKADAKTTE
                         -6-


22.   KARTHIKA SALIAN
      S/O DEJAPPA SALIAN
      AGED ABOUT 20 YEAS,
      R/A JOKETTE POST
      BAIKAMPADI MANGALORE-575002
      REG. NO.340ME14020
      STUDENT OF SNS POLYTECHNIC SUNKADAKTTE

23.   DEEKSHITH
      S/O MOHAN POOJARY
      AGED ABOUT 22 YEARS
      R/A SETTY BOTTU
      PADUPEERA,
      BAJAPE-2
      REG NO.340ME13011
      STUDENT OF SNS POLYTECHNIC SUNKADAKTTE

24.   SUDHEER
      S/O PANDU KULLAL
      AGED ABOUT 19 YEARS,
      R/A O.1/58,
      NODUGUDDE
      HARMUNDE POST
      KARKALLA, AJEKAR
      UDUPI KARNATAKA-574101
      REG NO.309EC14047
      STUDENT OF NITTE POLYTECHNIC KARKALA

25.   SUDARSHAN
      S/O SHEKAR BHANDARY
      AGED ABOUT 19 YEARS
      R/A NO.2/134, SHALEPADAVU
      VAMANJOOR,
      D.K.KARNATAKA-575028
      REG. NO.340ME14055
      STUDENT OF RNS POLYTECHNIC SUNKADAKTTE

26.   AKSHITH
      S/O S MOHAN
      AGED ABOUT 19 YEARS
                         -7-


      R/A NO.1/311/1, HOSAMAR HOUSE
      MOODUSHEDDE
      D.K.-575028
      REG. NO.340ME14003
      STUDENT OF SNS POLYTECHNIC SUNKADAKTTE

27.   SAIFULLA.S.B.
      S/O S BAWA
      AGED ABOUT 20 YEARS,
      R/A NO.1/55/2, DARUL ARKAM HOUSE
      SHIBAROOR
      D.K.-575030
      REG. NO.340ME1344
      STUDENT OF SNS POLYTECHNIC SUNKADAKTTE

28.   NIKHIL SHETTY
      S/O LAXMAN SHETTY
      AGED ABOUT 21 YEARS,
      R/A MURA HOUSE KUNJATHBAIL
      D.K.-575015
      REG. NO.309ME15308
      STUDENT OF NITTE POLYTECHNIC KARKALA

29.   KRISHNA PRASAD
      S/O SUBRAMANYA
      AGED ABOUT 20 YEARS,
      R/A NO.14/93
      KRISHNAYYA COMPOUND
      KOTEKAR-POST
      SOMESHWARA
      MANGALORE-575022
      R/A NO.340ME15301
      STUDENT OF SNS POLYTECHNIC SUNKADAKTTE

30.   RAKSITH
      S/O CHANDRASHEKAR
      AGED ABOUT 21 YEARS,
      R/A NO.3-69,
      NEAR CHERA HOUSE
      KARIYANGALA
                         -8-


     POLALI, BANTWAL,
     D.K.-574219
     REG NO.340ME14041
     STUDENT OF SNS POLYTECHNIC SUNKADAKTTE

                                       ... PETITIONERS

(BY SRI.DILRAJ ROHIT SEQUEIRA, ADV.)

AND:

1.   THE STATE OF KARNATAKA
     BY SECRETARY
     HIGHER EDUCATION DEPARTMENT,
     VIDHANA SOUDHA
     BANGALORE-560001

2.   THE DIRECTOR
     BOARD OF TECHNICAL EDUCATION
     BANGALORE-560 001

3.   THE PRINCIPAL
     KIT POLYTECHNIC,
     HOMBADY, KUNDAPURA
     UDUPI DISTRICT-576225

4.   THE PRINCIPAL
     DR.T.M.A. PAI POLYTECHNIC
     MANIPAL
     UDUPI DISTRICT-576104

5.   THE PRINCIPAL
     NITTE POLYTECHNIC
     KARKALA
     MANGALORE DISTRICT-576112

6.   THE PRINCIPAL
     SNS POLYTECHNIC
     SUNKADAKTTE
     MANGALORE DISRICT-574230     ... RESPONDENTS
                            -9-



(BY SRI.H.J.NARENDRA PRASAD, AGA FOR R1 & R2;
    R3 TO R5 ARE SERVED)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH    THE   CIRCULAR   DTD.1.8.2009 AS   PER
CURRICULAME-09/10 PRODUCED AT ANNEX-A; ALLOW
THE PETITIONERS TO ADMIT TO THE THIRD YEAR
POLYTECHNIC COURSES BY GIVING CARRY OVER IN THE
SUBJECTS IN WHICH THEY HAVE FAILED; CORRECT/
RECTIFY THE SYSTEM OF EDUCATION PERTAINING TO
POLYTECHNIC BY MAKING PROPER CHANGES IN
SYLLABUS AND PATTERN OF CONDUCTING THE EXAMS.


     THESE PETITIONS COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:

                        ORDER

Learned counsel appearing for the petitioner has filed a memo seeking withdrawal of the writ petitions.

2. Memo is taken on record. Writ petitions are dismissed as withdrawn.

Sd/-

JUDGE AN/-