Calcutta High Court (Appellete Side)
Sri Pintu Modak vs Sri Hemanta Paul & Ors on 31 October, 2022
S/L 29 31.10.2022
Court No.652 SD CO 1914 of 2021 Sri Pintu Modak Vs. Sri Hemanta Paul & Ors.
Mr. Debashis Roy Mrs. Sulekha Mitra Mr. Manas Kr. Das ... for the Petitioner. Ms. Ankita Pradhan ... for the Opposite Parties.
On the basis of the prayer of the opposite parties, let the matter appear on November 10, 2022.
(Ajoy Kumar Mukherjee, J.)