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[Cites 0, Cited by 0] [Section 157(10)] [Section 157] [Entire Act]

State of Rajasthan - Subsection

Section 157(10)(iv) in Rajasthan Municipalities Act, 2009

(iv)the extent and nature of investments likely to be made in the Metropolitan Area by agencies of the Government of India and of the State Government and other available resources whether financial or otherwise.