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Rajasthan High Court - Jodhpur

Mohan Lal Jyani vs Smt. Suchi Sharma on 17 January, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 189/2019 Ramesh Chandra Tailor

----Petitioner Versus Shri Sawar Mal Verma,

----Respondent connect with

1. S.B. Civil Contempt Petiton No.260/2019

2. S.B. Civil Contempt Petiton No.856/2019

3. S.B. Civil Contempt Petiton No.928/2019

4. S.B. Civil Contempt Petiton No.1076/2019

5. S.B. Civil Contempt Petiton No.1261/2019

6. S.B. Civil Contempt Petiton No.48/2020

7. S.B. Civil Contempt Petiton No.50/2020

8. S.B. Civil Contempt Petiton No.51/2020

9. S.B. Civil Contempt Petiton No.57/2020

10. S.B. Civil Contempt Petiton No.65/2020 For Petitioner(s) : Mr. PC Sharma Mr. HS Rajpurohit Mr. Devanand Solanki Mr. Sukesh Bhati Mr. DK Soni Mr. Mukesh Vyas For Respondent(s) : Mr. Harish Purohit JUSTICE DINESH MEHTA Order 17/01/2020 Issue notice.

Mr. Harish Purhoit accepts notice on behalf of the respondent-corporation.

These cases be adjourned sine-die, as has been ordered by this Court vide order dated 16.9.2019 passed in SBCCP No.992/2018 and only names of concerned counsel will be reflected in the cause list.

Registry is directed to keep copy of this order in each of the above file.

(DINESH MEHTA),J 283-CPGoyal/-

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