Delhi High Court - Orders
Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 26 April, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 484/2021, I.A. 13004/2021, I.A. 16453/2021, I.A.
16455/2021, I.A. 4234/2023 & I.A. 4583/2023
SOTKON SP SLU ..... Plaintiff
Through: Ms. Shewtasree Majumdar, Ms.
Devyani Nath, Mr. Vivek S. & Mr.
Shiv Malhotra, Advocates.
versus
WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
..... Defendants
Through: Mr. Anshul Goel & Mr. Ranjeev
Kumar, Advocates for D-1 to 3.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 26.04.2024
1. It is 03:50 PM. The undersigned is now scheduled to be part of a Division Bench, and thus, it would not be possible to hear the matter today.
2. Re-notify on 1st August, 2024.
SANJEEV NARULA, J APRIL 26, 2024 da This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/04/2024 at 23:38:01