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Delhi High Court - Orders

Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 26 April, 2024

Author: Sanjeev Narula

Bench: Sanjeev Narula

                                    $~21
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 484/2021, I.A. 13004/2021, I.A. 16453/2021, I.A.
                                                16455/2021, I.A. 4234/2023 & I.A. 4583/2023

                                                SOTKON SP SLU                                                                      ..... Plaintiff
                                                                                      Through:                Ms. Shewtasree Majumdar, Ms.
                                                                                                              Devyani Nath, Mr. Vivek S. & Mr.
                                                                                                              Shiv Malhotra, Advocates.

                                                                                      versus

                                                WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
                                                                                          ..... Defendants
                                                            Through: Mr. Anshul Goel & Mr. Ranjeev
                                                                     Kumar, Advocates for D-1 to 3.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                                      ORDER

% 26.04.2024

1. It is 03:50 PM. The undersigned is now scheduled to be part of a Division Bench, and thus, it would not be possible to hear the matter today.

2. Re-notify on 1st August, 2024.

SANJEEV NARULA, J APRIL 26, 2024 da This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/04/2024 at 23:38:01