Section 9(3) in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017
(3)If deviation charges receivable, in a week, after accounting for the receivables from/payables to the Regional Pool account, is less than the Deviations charges payable, the Deviation charges payable/receivables for the intra-state entities shall be proportionately adjusted to make the payable and receivable amounts equal.
