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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3)(j) in Establishment of New Medical College, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity by a Medical College Regulations, 2019

(j)furnishes a fixed security deposit valid for five years in case of under-graduate course and three years in case of Post-graduate course in favour of the Central Council of Indian Medicine, New Delhi as follows:-
(i)Under-graduate course: Up to 60 seats - rupees twenty five lakhs;
(ii)between 61 to 100 seats - rupees fifty lakhs;
(iii)Post-graduate degree course: per seat - rupees five lakhs;
(iv)Post-Graduate diploma Course: per seat- rupees two lakhs;
(v)Super-specialty course: per seat- rupees ten lakhs; and
(vi)any other recognised course: per seat - rupees two lakhs: