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[Cites 0, Cited by 0] [Section 158S(1)] [Section 158S] [Entire Act]

State of Himachal Pradesh - Subsection

Section 158S(1)(e) in The Himachal Pradesh Panchayati Raj Act, 1994

(e)fraudulently puts into any ballot box anything other than the ballot paper which he is authorised by law to put in; or